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Pawan Kumar vs Directorate General, C.R.P.F. ...
2016 Latest Caselaw 2237 ALL

Citation : 2016 Latest Caselaw 2237 ALL
Judgement Date : 4 May, 2016

Allahabad High Court
Pawan Kumar vs Directorate General, C.R.P.F. ... on 4 May, 2016
Bench: Pradeep Kumar Baghel



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 4
 

 
Case :- WRIT - A No. - 16567 of 2016
 

 
Petitioner :- Pawan Kumar
 
Respondent :- Directorate General, C.R.P.F. And 3 Others
 
Counsel for Petitioner :- Anil Pratap Singh
 
Counsel for Respondent :- A.S.G.I.,Sushil Kumar Mishra
 

 
Hon'ble Pradeep Kumar Singh Baghel,J.

Sri Sushil Kumar Mishra has filed his memo of appearance.

He prays for and is granted six weeks time to file counter affidavit. Rejoinder affidavit, if any, may be filed within a week thereafter.

List in the week commencing 18.08.2016.

Order Date :- 4.5.2016

AU

 

 

 
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