Citation : 2016 Latest Caselaw 2235 ALL
Judgement Date : 4 May, 2016
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 4 Case :- WRIT - A No. - 17196 of 2012 Petitioner :- Chhotak Prasad Respondent :- Hon'Ble High Court Of Judicature At Alld.Thru' R.G.& Another Counsel for Petitioner :- S.K. Chaubey,A.N. Singh Counsel for Respondent :- Yashwant Varma,SC Hon'ble Pradeep Kumar Singh Baghel,J.
List this case again showing the name of Sri Manish Goyal as counsel for the respondent.
Order Date :- 4.5.2016
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