Santosh Kumar Srivastava (Dead) ... vs Narendra Kumar Srivastava
2016 Latest Caselaw 2231 ALL

Citation : 2016 Latest Caselaw 2231 ALL
Judgement Date : 4 May, 2016

Allahabad High Court

Santosh Kumar Srivastava (Dead) ... vs Narendra Kumar Srivastava on 4 May, 2016

Bench: Pramod Kumar Srivastava




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 19
 

 
Case :- SECOND APPEAL No. - 259 of 2014
 

 
Appellant :- Santosh Kumar Srivastava (Dead) And 2 Ors.
 
Respondent :- Narendra Kumar Srivastava
 
Counsel for Appellant :- Ajay Kumar Singh,Ashish Kumar Singh
 
Counsel for Respondent :- Manoj Mishra,D. K.Panday
 

 
Hon'ble Pramod Kumar Srivastava,J.

List this case in the next cause list.

Order Date :- 4.5.2016

Sanjeev

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