M/S Raj Cement Company Ltd. And ... vs State And Others
2016 Latest Caselaw 2230 ALL

Citation : 2016 Latest Caselaw 2230 ALL
Judgement Date : 4 May, 2016

Allahabad High Court

M/S Raj Cement Company Ltd. And ... vs State And Others on 4 May, 2016

Bench: Sudhir Agarwal, Shamsher Bahadur Singh




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 34
 

 
Case :- WRIT - C No. - 3394 of 1990
 

 
Petitioner :- M/S Raj Cement Company Ltd. And Others
 
Respondent :- State And Others
 
Counsel for Petitioner :- Pankaj Naqvi,Nikhil Agarwal
 
Counsel for Respondent :- S.C.,V.B. Singh
 

 
Hon'ble Sudhir Agarwal,J.

Hon'ble Shamsher Bahadur Singh,J.

1. It is stated that similar matter is pending.

2. List along with Writ Petition No. 16292 of 1990 on 12.05.2016.

Order Date :- 4.5.2016

Pravin

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