Citation : 2016 Latest Caselaw 2193 ALL
Judgement Date : 3 May, 2016
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 11 Case :- CRIMINAL APPEAL No. - 5064 of 2015 Appellant :- Atabul Respondent :- State Of U.P. Counsel for Appellant :- Manish Joshi,Kapil Tiwari Counsel for Respondent :- G.A. Hon'ble Pratyush Kumar,J.
Counter affidavit filed on behalf of State is taken on record.
Learned counsel for the appellant prays for and is granted two weeks' time to file rejoinder affidavit.
List immediately thereafter.
Order Date :- 3.5.2016
G.S
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