Tarunpal And 3 Others vs State Of U.P.
2016 Latest Caselaw 2189 ALL

Citation : 2016 Latest Caselaw 2189 ALL
Judgement Date : 3 May, 2016

Allahabad High Court

Tarunpal And 3 Others vs State Of U.P. on 3 May, 2016

Bench: Pratyush Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 11
 

 
Case :- CRIMINAL APPEAL No. - 2792 of 2015
 

 
Appellant :- Tarunpal And 3 Others
 
Respondent :- State Of U.P.
 
Counsel for Appellant :- Anuj Bajpai
 
Counsel for Respondent :- Govt.Advocate
 

 
Hon'ble Pratyush Kumar,J.

This case is passed over for the day on the ground of illness of Sri Anurag Kumar Pandey, learned counsel for the appellants.

List in the next cause list.

Order Date :- 3.5.2016

G.S

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