Citation : 2016 Latest Caselaw 2186 ALL
Judgement Date : 3 May, 2016
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 11 Case :- CRIMINAL APPEAL No. - 4109 of 2014 Appellant :- Kapil Respondent :- State Of U.P. Counsel for Appellant :- R.P. Singh,Sunil Singh Counsel for Respondent :- Govt.Advocate,Sushil Shukla Hon'ble Pratyush Kumar,J.
As prayed, list in the next cause list.
Order Date :- 3.5.2016
G.S
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