National Insurance Com. Limited. vs Amar Jyoti And Another
2016 Latest Caselaw 2178 ALL

Citation : 2016 Latest Caselaw 2178 ALL
Judgement Date : 3 May, 2016

Allahabad High Court

National Insurance Com. Limited. vs Amar Jyoti And Another on 3 May, 2016

Bench: Arun Tandon, Abhai Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 10
 

 
Case :- FIRST APPEAL FROM ORDER No. - 2357 of 2013
 

 
Appellant :- National Insurance Com. Limited.
 
Respondent :- Amar Jyoti And Another
 
Counsel for Appellant :- Vinay Khare
 
Counsel for Respondent :- Ram Singh
 

 
Hon'ble Arun Tandon,J.

Hon'ble Abhai Kumar,J.

In the facts and circumstances of the case, it is desirable that the appellant may take fresh steps for service upon the respondent no.2 by speed posts within ten days.

List along with record of First Appeal From Order No.2549 of 2013 (Amar Jyoti vs. Mohd. Asad and another) showing the name of Sri Sayyad Fahim Ahmad as one of the counsels for the respondent.

Order Date :- 3.5.2016

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