Km. Richa Prajapati vs Kishan Kumar Nigam And 2 Others
2016 Latest Caselaw 2172 ALL

Citation : 2016 Latest Caselaw 2172 ALL
Judgement Date : 3 May, 2016

Allahabad High Court

Km. Richa Prajapati vs Kishan Kumar Nigam And 2 Others on 3 May, 2016

Bench: Arun Tandon, Abhai Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 10
 

 
Case :- FIRST APPEAL FROM ORDER DEFECTIVE No. - 1236 of 2013
 

 
Appellant :- Km. Richa Prajapati
 
Respondent :- Kishan Kumar Nigam And 2 Others
 
Counsel for Appellant :- Shreeprakash Singh,Smt. Archana Singh
 
Counsel for Respondent :- S.M. Haider Zaidi
 

 
Hon'ble Arun Tandon,J.

Hon'ble Abhai Kumar,J.

In view of the office report dated 02.05.2016, the appellant may take fresh steps for service upon the respondent nos. 1 and 2 by speed post within ten days.

List in August, 2016.

Order Date :- 3.5.2016

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