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Smt. Nirmal And Others vs Smt. Sumati And Another
2016 Latest Caselaw 2170 ALL

Citation : 2016 Latest Caselaw 2170 ALL
Judgement Date : 3 May, 2016

Allahabad High Court
Smt. Nirmal And Others vs Smt. Sumati And Another on 3 May, 2016
Bench: Arun Tandon, Abhai Kumar



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 10
 

 
Case :- FIRST APPEAL FROM ORDER No. - 670 of 2009
 

 
Appellant :- Smt. Nirmal And Others
 
Respondent :- Smt. Sumati And Another
 
Counsel for Appellant :- Abhitab Kumar Tiwari
 

 
Hon'ble Arun Tandon,J.

Hon'ble Abhai Kumar,J.

In view of the office report dated 27.05.2013, the appellant may take fresh steps for service upon the respondent nos. 1 and 2 by speeds post within ten days. In the notice, it shall be indicated that the appeal shall be listed for disposal in the second week of August, 2016.

List on the date fixed.

Order Date :- 3.5.2016

AU

 

 

 
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