Amar Jyoti vs Mohd. Asad And Another
2016 Latest Caselaw 2169 ALL

Citation : 2016 Latest Caselaw 2169 ALL
Judgement Date : 3 May, 2016

Allahabad High Court

Amar Jyoti vs Mohd. Asad And Another on 3 May, 2016

Bench: Arun Tandon, Abhai Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 10
 

 
Case :- FIRST APPEAL FROM ORDER No. - 2549 of 2013
 

 
Appellant :- Amar Jyoti
 
Respondent :- Mohd. Asad And Another
 
Counsel for Appellant :- Ram Singh
 

 
Hon'ble Arun Tandon,J.

Hon'ble Abhai Kumar,J.

Office report dated 02.05.2016 records that the steps have not been taken by the appellant for service upon the respondents.

Notice on behalf of National Insurance Company Ltd.,respondent no.2 has been accepted by Sri Vinay Khare.

Notice may be issued to respondent no. 2 by speed post fixing a date in the second week of August, 2016. Steps be taken within ten days.

List on the date fixed.

Order Date :- 3.5.2016

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