Citation : 2016 Latest Caselaw 2144 ALL
Judgement Date : 2 May, 2016
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 11 Case :- CRIMINAL APPEAL No. - 48 of 2012 Appellant :- Smt. Neha Verma Respondent :- State Of U.P. Counsel for Appellant :- Mukhtar Alam,Mohd. Kalim,Shamsuddin Ahmad Counsel for Respondent :- Govt. Advocate Hon'ble Pratyush Kumar,J.
List in the next cause list.
Order Date :- 2.5.2016
G.S
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