Citation : 2016 Latest Caselaw 2143 ALL
Judgement Date : 2 May, 2016
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 11 Case :- CRIMINAL APPEAL No. - 2085 of 2011 Appellant :- Jagdish Respondent :- State Of U.P. Counsel for Appellant :- Aklank Jain,S.K. Mishra,Satyam Singh,Shiv Nath Singh Counsel for Respondent :- Govt. Advocate Hon'ble Pratyush Kumar,J.
List in 13.5.2016 for final hearing, as unlisted.
Order Date :- 2.5.2016
G.S
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