Hariom @ Rinku vs State Of U.P.
2016 Latest Caselaw 2138 ALL

Citation : 2016 Latest Caselaw 2138 ALL
Judgement Date : 2 May, 2016

Allahabad High Court

Hariom @ Rinku vs State Of U.P. on 2 May, 2016

Bench: Pratyush Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 11
 

 
Case :- CRIMINAL APPEAL No. - 160 of 2015
 

 
Appellant :- Hariom @ Rinku
 
Respondent :- State Of U.P.
 
Counsel for Appellant :- Brij Raj Singh,Sushil Dubey
 
Counsel for Respondent :- Govt.Advocate
 

 
Hon'ble Pratyush Kumar,J.

List on 11.5.2016 for final hearing as unlisted.

Order Date :- 2.5.2016

G.S

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