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Sunila Devi vs State Of U.P. And Others
2016 Latest Caselaw 2136 ALL

Citation : 2016 Latest Caselaw 2136 ALL
Judgement Date : 2 May, 2016

Allahabad High Court
Sunila Devi vs State Of U.P. And Others on 2 May, 2016
Bench: Abhai Kumar



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 13
 

 
Case :- CRIMINAL REVISION No. - 4587 of 2011
 

 
Revisionist :- Sunila Devi
 
Opposite Party :- State Of U.P. And Others
 
Counsel for Revisionist :- A.K. Pathak
 
Counsel for Opposite Party :- Govt. Advocate
 

 
Hon'ble Abhai Kumar, J.

On the illness slip of Sri A. K. Pathak, counsel for the revisionist, the case is passed over for the day.

Connect this revision alongwith Criminal Revision No. 963 of 2016 - Sunila Devi Vs. State Of U.P. & Others.

List peremptorily in the next cause list.

Order Date :- 2.5.2016

Vinod.

 

 

 
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