Regional Manager National ... vs Smt. Kusum Devi And 3 Others
2016 Latest Caselaw 2134 ALL

Citation : 2016 Latest Caselaw 2134 ALL
Judgement Date : 2 May, 2016

Allahabad High Court

Regional Manager National ... vs Smt. Kusum Devi And 3 Others on 2 May, 2016

Bench: Arun Tandon, Abhai Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 10
 

 
Case :- FIRST APPEAL FROM ORDER No. - 1540 of 2015
 

 
Appellant :- Regional Manager National Insurance Co. Ltd.
 
Respondent :- Smt. Kusum Devi And 3 Others
 
Counsel for Appellant :- S.B.L. Gour
 
Counsel for Respondent :- Ram Singh
 

 
Hon'ble Arun Tandon,J.

Hon'ble Abhai Kumar,J.

Passed over for the day on the illness slip of Sri S.B.L. Gaur, learned counsel for the appellant.

List in the next cause list.

Order Date :- 2.5.2016

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