Smt.Susheela Devi vs Union Of India And Others
2016 Latest Caselaw 2133 ALL

Citation : 2016 Latest Caselaw 2133 ALL
Judgement Date : 2 May, 2016

Allahabad High Court

Smt.Susheela Devi vs Union Of India And Others on 2 May, 2016

Bench: Sudhir Agarwal, Shamsher Bahadur Singh




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 34
 

 
Case :- WRIT - C No. - 43399 of 2000
 

 
Petitioner :- Smt.Susheela Devi
 
Respondent :- Union Of India And Others
 
Counsel for Petitioner :- C.K.Parekh
 
Counsel for Respondent :- S.N.Srivastava,Ram Dular,S.C.,S.D. Dubey
 

 
Hon'ble Sudhir Agarwal,J.

Hon'ble Shamsher Bahadur Singh,J.

1. Sri C.K. Parekh, learned counsel for petitioner states that he is not feeling well today and has requested to pass over the matter today.

2. As prayed, passed over for the day.

Order Date :- 2.5.2016

Pravin

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