Mohd. Kazim vs State Of U.P. & Others
2016 Latest Caselaw 2130 ALL

Citation : 2016 Latest Caselaw 2130 ALL
Judgement Date : 2 May, 2016

Allahabad High Court

Mohd. Kazim vs State Of U.P. & Others on 2 May, 2016

Bench: Abhai Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 13
 

 
Case :- CRIMINAL REVISION No. - 3992 of 2009
 

 
Revisionist :- Mohd. Kazim
 
Opposite Party :- State Of U.P. & Others
 
Counsel for Revisionist :- Ved Prakash Mishra
 
Counsel for Opposite Party :- Govt. Advocate,Sanjeev Kumar
 

 
Hon'ble Abhai Kumar, J.

List revised. None appear to press this revision.

List in next cause list.

Order Date :- 02.05.2016.

Vinod.

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