Vindeshwari Prasad vs Smt. Phoolmati & Another
2016 Latest Caselaw 2127 ALL

Citation : 2016 Latest Caselaw 2127 ALL
Judgement Date : 2 May, 2016

Allahabad High Court

Vindeshwari Prasad vs Smt. Phoolmati & Another on 2 May, 2016

Bench: Abhai Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 13
 

 
Case :- CRIMINAL REVISION No. - 930 of 1997
 

 
Revisionist :- Vindeshwari Prasad
 
Opposite Party :- Smt. Phoolmati & Another
 
Counsel for Revisionist :- S.R. Verma
 
Counsel for Opposite Party :- Govt. Advocate
 
Hon'ble Abhai Kumar, J.

On the request of Sri S.R. Verma, learned counsel for the revisionist, the case is passed over for the day.

Order Date :- 02.05.2016.

Vinod.

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