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Smt. Shewta Suri And Anr. vs State Of U.P. And Anr.
2016 Latest Caselaw 2125 ALL

Citation : 2016 Latest Caselaw 2125 ALL
Judgement Date : 2 May, 2016

Allahabad High Court
Smt. Shewta Suri And Anr. vs State Of U.P. And Anr. on 2 May, 2016
Bench: Abhai Kumar



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 13
 

 
Case :- CRIMINAL REVISION No. - 4815 of 2011
 

 
Revisionist :- Smt. Shewta Suri And Anr.
 
Opposite Party :- State Of U.P. And Anr.
 
Counsel for Revisionist :- Ekansh Varma,Sumit Jaiswal
 
Counsel for Opposite Party :- Govt. Advocate
 
Hon'ble Abhai Kumar, J.

Learned counsel for the opposite party prays for and is granted two weeks' further and no more time to file counter affidavit

List on 17th May, 2016.

Order Date :- 02.05.2016.

Vinod.

 

 

 

 
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