Ram Murti @ Kallu & Others vs Smt. Ladli Devi & Others
2016 Latest Caselaw 2122 ALL

Citation : 2016 Latest Caselaw 2122 ALL
Judgement Date : 2 May, 2016

Allahabad High Court

Ram Murti @ Kallu & Others vs Smt. Ladli Devi & Others on 2 May, 2016

Bench: Arun Tandon, Abhai Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 10
 

 
Case :- FIRST APPEAL FROM ORDER DEFECTIVE No. - 373 of 2011
 

 
Appellant :- Ram Murti @ Kallu & Others
 
Respondent :- Smt. Ladli Devi & Others
 
Counsel for Appellant :- Neelabh Srivastava
 
Counsel for Respondent :- P.K.Chauhan,S.K.Mehrotra
 

 
Hon'ble Arun Tandon,J.

Hon'ble Abhai Kumar,J.

The valuation of the appeal is Rs.2,79,000/- and therefore the matter is cognizable by Hon'ble Single Judge.

Put up before Hon'ble Single Judge.

Order Date :- 2.5.2016

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