Phool Singh vs Ram Singh And 2 Others
2016 Latest Caselaw 987 ALL

Citation : 2016 Latest Caselaw 987 ALL
Judgement Date : 18 March, 2016

Allahabad High Court

Phool Singh vs Ram Singh And 2 Others on 18 March, 2016

Bench: Pramod Kumar Srivastava




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 19
 

 
Case :- SECOND APPEAL No. - 268 of 2016
 

 
Appellant :- Phool Singh
 
Respondent :- Ram Singh And 2 Others
 
Counsel for Appellant :- Rajesh Kumar Chauhan
 
Counsel for Respondent :- Mahendra Pal Singh Chauha
 

 
Hon'ble Pramod Kumar Srivastava,J.

List revised. None present on behalf of the appellant.

Heard learned counsel for the respondents.

It appears appropriate that one more opportunity be afforded to the appellant side for placing his arguments on the point of admission of second appeal.

List this case on 23rd May, 2016

Order Date :- 18.3.2016

Sanjeev

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