Citation : 2016 Latest Caselaw 981 ALL
Judgement Date : 18 March, 2016
HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH ?Court No. - 11 Case :- HABEAS CORPUS No. - 3141 of 2016 Petitioner :- Km. Ira Imran Khan Thru Father Imran Khan @ Mohd.Imran Khan Respondent :- State Of U.P.Thru Superintendent Of Police Lko.And Ors. Counsel for Petitioner :- Shishir Pradhan Counsel for Respondent :- Govt.Advocate Hon'ble Bachchoo Lal,J.
Sri Maneesh Pandey, advocate filed vakalatnama on behalf of opposite party nos.2 to 5 be taken on record.
Learned counsel for opposite party nos.2 to 5 prays for and is granted two weeks' time to file counter affidavit.
List thereafter.
Order Date :- 18.3.2016
Jitendra
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