Munna Lal & Others vs State Of U.P. & Another
2016 Latest Caselaw 975 ALL

Citation : 2016 Latest Caselaw 975 ALL
Judgement Date : 18 March, 2016

Allahabad High Court

Munna Lal & Others vs State Of U.P. & Another on 18 March, 2016

Bench: Sudhir Agarwal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 34
 

 
Case :- CRIMINAL REVISION No. - 3199 of 2003
 

 
Revisionist :- Munna Lal & Others
 
Opposite Party :- State Of U.P. & Another
 
Counsel for Revisionist :- S.K. Shukla,B.M. Singh
 
Counsel for Opposite Party :- Govt. Advocate,R.K. Sharma,R.K. Srivastava
 

 
Hon'ble Sudhir Agarwal,J.

Passed over for the day on account of illness of Sri B.M. Singh, learned counsel for revisionists.

Order Date :- 18.3.2016

Pravin

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