Shanker Lal & Another vs State Of U.P. & Another
2016 Latest Caselaw 974 ALL

Citation : 2016 Latest Caselaw 974 ALL
Judgement Date : 18 March, 2016

Allahabad High Court

Shanker Lal & Another vs State Of U.P. & Another on 18 March, 2016

Bench: Sudhir Agarwal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 34
 

 
Case :- CRIMINAL REVISION No. - 3781 of 2003
 

 
Revisionist :- Shanker Lal & Another
 
Opposite Party :- State Of U.P. & Another
 
Counsel for Revisionist :- D.K. Dewan
 
Counsel for Opposite Party :- Govt. Advocate
 

 
Hon'ble Sudhir Agarwal,J.

Passed over for the day on account of illness of Sri B.P. Verma, learned counsel for revisionists.

Order Date :- 18.3.2016

Pravin

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