Hriday Ram Yadav vs State Of U.P.
2016 Latest Caselaw 958 ALL

Citation : 2016 Latest Caselaw 958 ALL
Judgement Date : 18 March, 2016

Allahabad High Court

Hriday Ram Yadav vs State Of U.P. on 18 March, 2016

Bench: Bachchoo Lal




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 11
 

 
Case :- BAIL No. - 2262 of 2016
 

 
Applicant :- Hriday Ram Yadav
 
Opposite Party :- State Of U.P.
 
Counsel for Applicant :- Pankaj Verma
 
Counsel for Opposite Party :- Govt. Advocate
 

 
Hon'ble Bachchoo Lal,J.

Learned A.G.A. prays for and is granted four weeks' time to file counter affidavit. Rejoinder affidavit, may be filed within one week thereafter.

List thereafter.

Order Date :- 18.3.2016

Jitendra

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