Citation : 2016 Latest Caselaw 953 ALL
Judgement Date : 18 March, 2016
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 34 Case :- CRIMINAL REVISION No. - 2532 of 2003 Revisionist :- Rajiv @ Neeraj Rai Opposite Party :- State Of U.P. Counsel for Revisionist :- Ravindra Nath Rai,Ashok Kumar Rai Counsel for Opposite Party :- Govt. Advocate Hon'ble Sudhir Agarwal,J.
Passed over for the day on account of illness of Sri Ravindra Nath Rai, learned counsel for revisionist.
Order Date :- 18.3.2016
Pravin
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