Dr. Mahendra Pratap Singh & Others vs State Of U.P.
2016 Latest Caselaw 948 ALL

Citation : 2016 Latest Caselaw 948 ALL
Judgement Date : 18 March, 2016

Allahabad High Court

Dr. Mahendra Pratap Singh & Others vs State Of U.P. on 18 March, 2016

Bench: Sudhir Agarwal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 34
 

 
Case :- CRIMINAL REVISION No. - 1295 of 2003
 

 
Revisionist :- Dr. Mahendra Pratap Singh & Others
 
Opposite Party :- State Of U.P.
 
Counsel for Revisionist :- A.P. Srivastava
 
Counsel for Opposite Party :- Govt.Advocate
 

 
Hon'ble Sudhir Agarwal,J.

Passed over for the day on account of illness of Sri A.P. Srivastava, learned counsel for revisionists.

Order Date :- 18.3.2016

Pravin

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