Pradeep Sharma vs State Of U.P.
2016 Latest Caselaw 942 ALL

Citation : 2016 Latest Caselaw 942 ALL
Judgement Date : 18 March, 2016

Allahabad High Court

Pradeep Sharma vs State Of U.P. on 18 March, 2016

Bench: Bachchoo Lal




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 11
 

 
Case :- BAIL No. - 1770 of 2016
 

 
Applicant :- Pradeep Sharma
 
Opposite Party :- State Of U.P.
 
Counsel for Applicant :- Neeraj Sahu
 
Counsel for Opposite Party :- Govt. Advocate,Hari Narayan Singh
 

 
Hon'ble Bachchoo Lal,J.

On the request of learned counsel for the applicant, list on 11.04.2016.

Order Date :- 18.3.2016

Jitendra

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