Jogendra Pal Singh Yadav vs State Of U.P. And 5 Others
2016 Latest Caselaw 927 ALL

Citation : 2016 Latest Caselaw 927 ALL
Judgement Date : 18 March, 2016

Allahabad High Court

Jogendra Pal Singh Yadav vs State Of U.P. And 5 Others on 18 March, 2016

Bench: Pradeep Kumar Baghel




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 7
 

 
Case :- WRIT - A No. - 63668 of 2015
 

 
Petitioner :- Jogendra Pal Singh Yadav
 
Respondent :- State Of U.P. And 5 Others
 
Counsel for Petitioner :- Siddharth Khare,A. Khare
 
Counsel for Respondent :- C.S.C.,Ramesh Chandra Dwivedi
 

 
Hon'ble Pradeep Kumar Singh Baghel,J.

On the request of the learned Senior Advocate, Sri R.K. Ojha, the matter is placed before the appropriate bench in the additional cause list on 30.03.2016.

Order Date :- 18.3.2016

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