Javed Saeed Khan vs State Of U.P. And 2 Others
2016 Latest Caselaw 910 ALL

Citation : 2016 Latest Caselaw 910 ALL
Judgement Date : 17 March, 2016

Allahabad High Court

Javed Saeed Khan vs State Of U.P. And 2 Others on 17 March, 2016

Bench: Bala Krishna Narayana, Naheed Ara Moonis




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 40
 

 
Case :- CRIMINAL MISC. WRIT PETITION No. - 5667 of 2016
 

 
Petitioner :- Javed Saeed Khan
 
Respondent :- State Of U.P. And 2 Others
 
Counsel for Petitioner :- Mohit Behari Mathur
 
Counsel for Respondent :- G.A.
 

 
Hon'ble Bala Krishna Narayana,J.

Hon'ble Naheed Ara Moonis,J.

Learned A.G.A. has submitted that in this matter investigation has been completed and charge sheet has been filed against the petitioner on 26.2.2016.

Learned counsel for the petitioner prays for and is allowed a week's time to verify the same.

List this case on 30.3.2016.

Order Date :- 17.3.2016

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