Aslam Siddiqui vs Indian Oil Corporation Ltd. And 4 ...
2016 Latest Caselaw 906 ALL

Citation : 2016 Latest Caselaw 906 ALL
Judgement Date : 17 March, 2016

Allahabad High Court

Aslam Siddiqui vs Indian Oil Corporation Ltd. And 4 ... on 17 March, 2016

Bench: Tarun Agarwala, Vinod Kumar Misra




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 37
 

 
Case :- WRIT - C No. - 32657 of 2015
 

 
Petitioner :- Aslam Siddiqui
 
Respondent :- Indian Oil Corporation Ltd. And 4 Ors.
 
Counsel for Petitioner :- Manish Goyal,Hari Pratap Gupta
 
Counsel for Respondent :- Sanjiv Singh,Prakash Padia,S.C.
 

 
Hon'ble Tarun Agarwala,J.

Hon'ble Vinod Kumar Misra,J.

List in the next cause list.

Interim order is extended till the next date of listing.

Order Date :- 17.3.2016

(Vinod Kumar Misra,J) (Tarun Agarwala,J)

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