Virendra Prasad vs State Of U.P. And 4 Others
2016 Latest Caselaw 904 ALL

Citation : 2016 Latest Caselaw 904 ALL
Judgement Date : 17 March, 2016

Allahabad High Court

Virendra Prasad vs State Of U.P. And 4 Others on 17 March, 2016

Bench: Pradeep Kumar Baghel




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 7
 

 
Case :- WRIT - A No. - 12243 of 2016
 

 
Petitioner :- Virendra Prasad
 
Respondent :- State Of U.P. And 4 Others
 
Counsel for Petitioner :- Ajay Singh
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Pradeep Kumar Singh Baghel,J.

Learned Standing Counsel is granted two months time to file counter affidavit. Rejoinder affidavit, if any, may be filed within a month.

List after expiry of the aforesaid period.

Order Date :- 17.3.2016

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