Mohd. Parvez And Another vs State Of U.P.Thr.Secy.Minority ...
2016 Latest Caselaw 900 ALL

Citation : 2016 Latest Caselaw 900 ALL
Judgement Date : 17 March, 2016

Allahabad High Court

Mohd. Parvez And Another vs State Of U.P.Thr.Secy.Minority ... on 17 March, 2016

Bench: Ritu Raj Awasthi




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 5
 

 
Case :- SERVICE SINGLE No. - 412 of 2012
 

 
Petitioner :- Mohd. Parvez And Another
 
Respondent :- State Of U.P.Thr.Secy.Minority Welfare, Muslim Waqfs & Anr.
 
Counsel for Petitioner :- G.S.L.Verma,Mohd. Ali (I)
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Ritu Raj Awasthi,J.

Adjourned on the reported illness of Mr. G.S.L. Verma, learned counsel for petitioners.

List again.

Order Date :- 17.3.2016

Santosh/-

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