Smt. Neeraj Chaturvedi vs State Of U.P. Through Prin. Secy. ...
2016 Latest Caselaw 898 ALL

Citation : 2016 Latest Caselaw 898 ALL
Judgement Date : 17 March, 2016

Allahabad High Court

Smt. Neeraj Chaturvedi vs State Of U.P. Through Prin. Secy. ... on 17 March, 2016

Bench: Ritu Raj Awasthi




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 5
 

 
Case :- SERVICE SINGLE No. - 1337 of 2012
 

 
Petitioner :- Smt. Neeraj Chaturvedi
 
Respondent :- State Of U.P. Through Prin. Secy. Mahila Evam Bal Vikas Vibh
 
Counsel for Petitioner :- Shobh Nath Pandey
 
Counsel for Respondent :- C.S.C.,Rakesh Kr. Pandey Dani
 

 
Hon'ble Ritu Raj Awasthi,J.

It is informed that the pleadings have been exchanged and the matter can be heard finally.

List for final disposal at an early date.

Order Date :- 17.3.2016

Santosh/-

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