Uma Shanker Tripathi vs State Of U.P. Through Secy. Nagar ...
2016 Latest Caselaw 887 ALL

Citation : 2016 Latest Caselaw 887 ALL
Judgement Date : 17 March, 2016

Allahabad High Court

Uma Shanker Tripathi vs State Of U.P. Through Secy. Nagar ... on 17 March, 2016

Bench: Ritu Raj Awasthi




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 5
 

 
Case :- SERVICE SINGLE No. - 7115 of 2012
 

 
Petitioner :- Uma Shanker Tripathi
 
Respondent :- State Of U.P. Through Secy. Nagar Vikas Lko. & Ors.
 
Counsel for Petitioner :- Ramesh Kumar Singh,Rakesh Kumar Singh
 
Counsel for Respondent :- C.S.C.,Ramesh Chandra Pandey
 

 
Hon'ble Ritu Raj Awasthi,J.

It is informed that the pleadings have been exchanged and the matter can be heard finally.

List for final disposal at an early date.

Order Date :- 17.3.2016

Santosh/-

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