Shabha Jeet Verma vs State Of U.P. Thru Secy.Rural ...
2016 Latest Caselaw 883 ALL

Citation : 2016 Latest Caselaw 883 ALL
Judgement Date : 17 March, 2016

Allahabad High Court

Shabha Jeet Verma vs State Of U.P. Thru Secy.Rural ... on 17 March, 2016

Bench: Ritu Raj Awasthi




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 5
 

 
Case :- SERVICE SINGLE No. - 5627 of 2013
 

 
Petitioner :- Shabha Jeet Verma
 
Respondent :- State Of U.P. Thru Secy.Rural Development Civil Sectt.&Ors.
 
Counsel for Petitioner :- Shobh Nath Pandey
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Ritu Raj Awasthi,J.

Learned counsel for petitioner prays for and is granted two weeks' time to file rejoinder affidavit.

List thereafter.

Order Date :- 17.3.2016

Santosh/-

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