Smt. Kiran Rastogi & Others vs Smt. Shyam Pari
2016 Latest Caselaw 878 ALL

Citation : 2016 Latest Caselaw 878 ALL
Judgement Date : 17 March, 2016

Allahabad High Court

Smt. Kiran Rastogi & Others vs Smt. Shyam Pari on 17 March, 2016

Bench: Sudhir Agarwal, Rakesh Srivastava




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 34
 
Civil Misc. Restoration Application No. 183543 of 2015
 
In
 
Case :- FIRST APPEAL No. - 639 of 1995
 
Appellant :- Smt. Kiran Rastogi & Others
 
Respondent :- Smt. Shyam Pari
 
Counsel for Appellant :- S.K.Mehrotra
 
Counsel for Respondent :- T.S. Dabas,Tikam Singh
 

 
Hon'ble Sudhir Agarwal,J.

Hon'ble Rakesh Srivastava,J.

1. Called in revised. None appeared to press this restoration application.

2. Dismissed for want of prosecution.

3. Sri Arpit Agarwal for respondents is present.

Order Date :- 17.3.2016

Pravin

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