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Rahees Ahmad vs Km. Rubi & Another
2016 Latest Caselaw 873 ALL

Citation : 2016 Latest Caselaw 873 ALL
Judgement Date : 17 March, 2016

Allahabad High Court
Rahees Ahmad vs Km. Rubi & Another on 17 March, 2016
Bench: Sudhir Agarwal, Rakesh Srivastava



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 34
 
Civil Misc. Delay Condonation Application No. 321644 of 2014
 
In
 
Case :- FIRST APPEAL No. - 924 of 2004
 
Appellant :- Rahees Ahmad
 
Respondent :- Km. Rubi & Another
 
Counsel for Appellant :- Dr. Arun Srivastava
 
Counsel for Respondent :- Bashir Ahmad Khan,K.D. Tiwari,Raj Kamal Tripathi,Santosh Kumar Mishra
 

 
Hon'ble Sudhir Agarwal,J.

Hon'ble Rakesh Srivastava,J.

1. This is an application seeking condonation of delay in filing restoration application.

2. Called in revised. None appeared to press it.

3. Dismissed for want of prosecution.

Order Date :- 17.3.2016

Pravin

Civil Misc. Restoration Application No. 321645 of 2014

In

Case :- FIRST APPEAL No. - 924 of 2004

Appellant :- Rahees Ahmad

Respondent :- Km. Rubi & Another

Counsel for Appellant :- Dr. Arun Srivastava

Counsel for Respondent :- Bashir Ahmad Khan,K.D. Tiwari,Raj Kamal Tripathi,Santosh Kumar Mishra

Hon'ble Sudhir Agarwal,J.

Hon'ble Rakesh Srivastava,J.

The application, seeking condonation of delay in filing restoration application, having been dismissed vide order of date, this application, being barred by limitation, is also dismissed.

Order Date :- 17.3.2016

Pravin

 

 

 
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