Alld. Development ... vs Husain Ahmad And Others
2016 Latest Caselaw 870 ALL

Citation : 2016 Latest Caselaw 870 ALL
Judgement Date : 17 March, 2016

Allahabad High Court

Alld. Development ... vs Husain Ahmad And Others on 17 March, 2016

Bench: Sudhir Agarwal, Rakesh Srivastava




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 34
 

 
Case :- FIRST APPEAL No. - 1010 of 2002
 

 
Appellant :- Alld. Development Authority,Alld.
 
Respondent :- Husain Ahmad And Others
 
Counsel for Appellant :- B.B.Paul
 
Counsel for Respondent :- P.N.Gangwar,Ajeet Kumar
 

 
Hon'ble Sudhir Agarwal,J.

Hon'ble Rakesh Srivastava,J.

Passed over for the day on account of illness of Sri Ajeet Kumar, learned counsel for respondents.

Order Date :- 17.3.2016

Pravin

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