Arun Kumar Shukla vs Rashmi Shukla
2016 Latest Caselaw 869 ALL

Citation : 2016 Latest Caselaw 869 ALL
Judgement Date : 17 March, 2016

Allahabad High Court

Arun Kumar Shukla vs Rashmi Shukla on 17 March, 2016

Bench: Sudhir Agarwal, Rakesh Srivastava




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 34
 

 
Case :- FIRST APPEAL No. - 191 of 2009
 

 
Appellant :- Arun Kumar Shukla
 
Respondent :- Rashmi Shukla
 
Counsel for Appellant :- Anurag Pathak,P.N.Dixit
 

 
Hon'ble Sudhir Agarwal,J.

Hon'ble Rakesh Srivastava,J.

1. Heard.

2. Admit.

3. Issue notice to respondent by registered post A.D. as well as Courier as approved by Office Memorandum dated 15.12.2015 under Order V, Rule 9 (3) C.P.C. returnable at an early date.

4. Call for the record of Court below.

5. Steps be taken within a week.

Order Date :- 17.3.2016

Pravin

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