Ranvir Singh vs Power Grid Corporation Of India
2016 Latest Caselaw 863 ALL

Citation : 2016 Latest Caselaw 863 ALL
Judgement Date : 17 March, 2016

Allahabad High Court

Ranvir Singh vs Power Grid Corporation Of India on 17 March, 2016

Bench: Sudhir Agarwal, Rakesh Srivastava




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 34
 

 
Case :- FIRST APPEAL FROM ORDER No. - 1477 of 2004
 
Appellant :- Ranvir Singh
 
Respondent :- Power Grid Corporation Of India
 
Counsel for Appellant :- K.K. Pandey,V.Singh
 
Counsel for Respondent :- Manoj Mishra
 

 
Hon'ble Sudhir Agarwal,J.

Hon'ble Rakesh Srivastava,J.

1. As prayed, one week and no more time is allowed to file counter affidavit.

2. List thereafter, showing name of Sri Pratik J. Nagar as counsel for respondent.

Order Date :- 17.3.2016

Pravin

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