Dinesh Kumar Shukla vs State Of U.P. And 7 Others
2016 Latest Caselaw 856 ALL

Citation : 2016 Latest Caselaw 856 ALL
Judgement Date : 17 March, 2016

Allahabad High Court

Dinesh Kumar Shukla vs State Of U.P. And 7 Others on 17 March, 2016

Bench: Bala Krishna Narayana, Naheed Ara Moonis




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 40
 

 
Case :- CRIMINAL MISC. WRIT PETITION No. - 5135 of 2016
 

 
Petitioner :- Dinesh Kumar Shukla
 
Respondent :- State Of U.P. And 7 Others
 
Counsel for Petitioner :- Prashant Vyas
 
Counsel for Respondent :- G.A.,Mithilesh Kumar Mishra
 

 
Hon'ble Bala Krishna Narayana,J.

Hon'ble Naheed Ara Moonis,J.

As prayed by learned counsel for the petitioner, list on 29.3.3016.

Order Date :- 17.3.2016

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