Citation : 2016 Latest Caselaw 855 ALL
Judgement Date : 17 March, 2016
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 40 Case :- CRIMINAL MISC. WRIT PETITION No. - 5245 of 2016 Petitioner :- Rama Shankar Verma And 2 Others Respondent :- State Of U.P. And 2 Others Counsel for Petitioner :- Sharique Ahmed Counsel for Respondent :- G.A. Hon'ble Bala Krishna Narayana,J.
Hon'ble Naheed Ara Moonis,J.
List this case in the next cause list.
Order Date :- 17.3.2016
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