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Hindustan Aeronautics Employees ... vs Director (Human Resources ) ...
2016 Latest Caselaw 849 ALL

Citation : 2016 Latest Caselaw 849 ALL
Judgement Date : 17 March, 2016

Allahabad High Court
Hindustan Aeronautics Employees ... vs Director (Human Resources ) ... on 17 March, 2016
Bench: Ritu Raj Awasthi



HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 5
 

 
Case :- SERVICE SINGLE No. - 2994 of 2011
 

 
Petitioner :- Hindustan Aeronautics Employees Assocation, Hal, Faizabad
 
Respondent :- Director (Human Resources ) Hindustan Aeronautics Ltd. And
 
Counsel for Petitioner :- Sanjieva Shankhdhar,Abhay Kumar
 
Counsel for Respondent :- P.K.Sinha
 

 
Hon'ble Ritu Raj Awasthi,J.

It is informed that the pleadings have been exchanged and the matter can be heard finally.

List for final disposal at an early date.

Order Date :- 17.3.2016

Santosh/-

 

 

 
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