Satpal Singh Chhabra vs State Of U.P. And 8 Others
2016 Latest Caselaw 848 ALL

Citation : 2016 Latest Caselaw 848 ALL
Judgement Date : 17 March, 2016

Allahabad High Court

Satpal Singh Chhabra vs State Of U.P. And 8 Others on 17 March, 2016

Bench: Bala Krishna Narayana, Naheed Ara Moonis




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 40
 

 
Case :- CRIMINAL MISC. WRIT PETITION No. - 5550 of 2016
 

 
Petitioner :- Satpal Singh Chhabra
 
Respondent :- State Of U.P. And 8 Others
 
Counsel for Petitioner :- Swetashwa Agarwal
 
Counsel for Respondent :- G.A.
 

 
Hon'ble Bala Krishna Narayana,J.

Hon'ble Naheed Ara Moonis,J.

List this case in the next cause list.

Order Date :- 17.3.2016

Download the LatestLaws.com Mobile App