Pramod Kumar Srivastava vs Smt. Renu Srivastava
2016 Latest Caselaw 847 ALL

Citation : 2016 Latest Caselaw 847 ALL
Judgement Date : 17 March, 2016

Allahabad High Court

Pramod Kumar Srivastava vs Smt. Renu Srivastava on 17 March, 2016

Bench: Sudhir Agarwal, Rakesh Srivastava




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 34
 

 
Case :- FIRST APPEAL DEFECTIVE No. - 95 of 2013
 

 
Appellant :- Pramod Kumar Srivastava
 
Respondent :- Smt. Renu Srivastava
 
Counsel for Appellant :- Sanjay Kumar Srivastava
 
Counsel for Respondent :- Sudhir Kumar Chandraul
 

 
Hon'ble Sudhir Agarwal,J.

Hon'ble Rakesh Srivastava,J.

Passed over for the day on account of illness of Sri Sanjay Kumar Srivastava, learned counsel for appellant.

Order Date :- 17.3.2016

Pravin

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