Nadim Ahmad Siddiqui And 2 Others vs State Of U.P. And 8 Others
2016 Latest Caselaw 831 ALL

Citation : 2016 Latest Caselaw 831 ALL
Judgement Date : 17 March, 2016

Allahabad High Court

Nadim Ahmad Siddiqui And 2 Others vs State Of U.P. And 8 Others on 17 March, 2016

Bench: Pradeep Kumar Baghel




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 7
 

 
Case :- WRIT - A No. - 12071 of 2016
 

 
Petitioner :- Nadim Ahmad Siddiqui And 2 Others
 
Respondent :- State Of U.P. And 8 Others
 
Counsel for Petitioner :- Surendra Bahadur Singh
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Pradeep Kumar Singh Baghel,J.

Lay before another bench of which, I am not a member after obtaining nomination from Hon'ble the Chief Justice/Hon'ble Senior Judge, if possible on 29.03.2016.

Order Date :- 17.3.2016

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