Sobaran Singh vs Raghubir Singh & Another
2016 Latest Caselaw 830 ALL

Citation : 2016 Latest Caselaw 830 ALL
Judgement Date : 17 March, 2016

Allahabad High Court

Sobaran Singh vs Raghubir Singh & Another on 17 March, 2016

Bench: Pramod Kumar Srivastava




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 19
 

 
Case :- SECOND APPEAL No. - 817 of 1998
 

 
Appellant :- Sobaran Singh
 
Respondent :- Raghubir Singh & Another
 
Counsel for Appellant :- B.P.Agarwal,Beni Prasad,J.H. Khan,Pankaj Bharti,S.K. Singh,W.H. Khan
 
Counsel for Respondent :- B.D.Mandhyan,S.C.Mandhyan,Satish Mandhyan
 

 
Hon'ble Pramod Kumar Srivastava,J.

Put up on 30.03.2016 as unlisted.

Order Date :- 17.3.2016

Sanjeev

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