Heera Lal & Others vs Chhedi Lal & Others
2016 Latest Caselaw 829 ALL

Citation : 2016 Latest Caselaw 829 ALL
Judgement Date : 17 March, 2016

Allahabad High Court

Heera Lal & Others vs Chhedi Lal & Others on 17 March, 2016

Bench: Pramod Kumar Srivastava




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 19
 

 
Case :- SECOND APPEAL No. - 746 of 2004
 

 
Appellant :- Heera Lal & Others
 
Respondent :- Chhedi Lal & Others
 
Counsel for Appellant :- Babu Ram Yadav,Murlidhar
 
Counsel for Respondent :- V.K.Singh
 

 
Hon'ble Pramod Kumar Srivastava,J.

Put up tomorrow i.e. 18.03.2016.

Order Date :- 17.3.2016

Sanjeev

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